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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Himachal Pradesh - Subsection

Section 24(1)(c) in Himachal Pradesh Board of School Education Act, 1968

(c)Academic Committee consisting of-
(i)the Chairman;
(ii)the Vice-Chairman;
(iii)the Director of Primary Education;
(iv)The Head of the State Council of Educational Research and Training;
(v)one head of affiliated institutions to be nominated by the Board;
(vi)one teacher of affiliated institutions having at least ten year's experience as such to be nominated by the Board;
(vii)two outstanding academicians to be nominated by the State Government and one of which may be drawn from Central Board of Secondary Education or National Council of Educational Research and Training.