Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 222] [Entire Act] State of Punjab - Subsection Section 222(3) in Punjab Jail Manual, 1996 (3)The management of the warder establishment of each jail shall, for the purposes of and to the extent provided in these rules, rest with the Superintendent of the Head-quarters of the circle to which such jail for the time being is comprised.
