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[Cites 0, Cited by 11] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(1) in Telangana Intermediate Education Act, 1971

(1)The Government may, by notification, and with effect on and from such date as may be specified therein, establish a Board for the purposes of this Act, to be called the Telangana Board of Intermediate Education.