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State of Odisha - Section

Section 136 in Grama Panchayats Rules, 1968

136.

The Secretary shall examine and check the collection register to be maintained in Form No. 28 and the counterfoil receipts, received the sum collected for crediting to the Grama Panchayat Fund and shall sign the daily collection register in token of receipt and also make an entry of the amount received in the cash book.