Section 12(2) in The Khadi And Village Industries Commission Act, 1956
(2)[ The chairman or, in his absence, any member (other than an ex-officio member) chosen by the members present from among themselves, shall preside at a meeting of the Commission.] [Substituted by Act 12 of 1987, Section 6 (w.e.f. 24.7.1987)]
