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Comunidade Of Nagoa vs Goa Industrial Development ... on 16 March, 2023

Bench: Surya Kant, J.K. Maheshwari

     ITEM NO.115(MM)                              COURT NO.9                 SECTION IX

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                                        Civil Appeal   No.2528/2011

     COMUNIDADE OF NAGOA                                                  Appellant(s)

                                                    VERSUS

     GOA INDUSTRIAL DEVELOPMENT CORPORATION                               Respondent(s)

     WITH
     C.A. No. 2529/2011 (IX)
     C.A. No. 2530/2011 (IX)
     C.A. No. 2531/2011 (IX)

     Date : 16­03­2023 These appeals were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SURYA KANT
                             HON'BLE MR. JUSTICE J.K. MAHESHWARI

     For Appellant(s)
                                       Mr. T. Mahipal, AOR

                                       Mr. Rajesh Singh, AOR
                                       Mr. Javed Raza, Adv.
     For Respondent(s)
                                       Mr. V. N. Raghupathy, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

As prayed for, list the appeals on 03­05­2023.

       (VISHAL ANAND)                                                  (PREETHI T.C.)
     ASTT. REGISTRAR­cum­PS                                           COURT MASTER (NSH)




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VISHAL ANAND
Date: 2023.03.17
19:25:37 IST
Reason: