Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 19] [Entire Act] Union of India - Subsection Section 19(3) in The National Green Tribunal Act, 2010 (3)The Tribunal shall also not be bound by the rules of evidence contained in the Indian Evidence Act, 1872.
