Delhi High Court - Orders
National Highways Authority Of India vs The Louis Berger Group Inc. Jv With M/S. ... on 14 July, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 351/2023 & I.A. 17160/2023
NATIONAL HIGHWAYS AUTHORITY OF INDIA .....Petitioner
Through: Mr. Arun Kumar Varma, Senior
Advocate with Mr. C.S. Chauhan, Advocate.
versus
THE LOUIS BERGER GROUP INC. JV WITH M/S. COWI A/S
.....Respondent
Through: Mr. Seshagiri Vadlamani and Mr.
Ananya Kukreti, Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 14.07.2025
1. List on 18.11.2025.
2. Interim order to continue till the next date of hearing.
JYOTI SINGH, J JULY 14, 2025/RW This is a digitally signed order.
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