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Allahabad High Court

Shyamvir Singh vs State Of U.P. And 4 Others on 17 October, 2019

Bench: Pankaj Naqvi, Suresh Kumar Gupta





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 22505 of 2019
 

 
Petitioner :- Shyamvir Singh
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Sudhir Kumar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pankaj Naqvi,J.
 

Hon'ble Suresh Kumar Gupta,J.

The petitioner seeks further investigation. Chargesheet has been submitted. The petitioner has now to approach the Magistrate under section 173(8) Cr.P.C.

The writ petition is dismissed as not maintainable.

Order Date :- 17.10.2019 RS