Calcutta High Court (Appellete Side)
Kc Pam Developments Pvt. Ltd vs The State Of West Bengal & Ors on 14 September, 2017
Author: Debangsu Basak
Bench: Debangsu Basak
1
30
14.09.2017
W.P. No. 24222(W) of 2017
KC Pam Developments Pvt. Ltd.
Vs.
The State of West Bengal & Ors.
Mr. Amitava Ghosh
Mr. Madan Mohan Roy.
... for the petitioner.
Mr. Kaushik Chatterjee
Mr. Tirthankar Dey.
... for the respondent nos. 2 and 3.
Mr. Md. Yamin Ali Ms. Saira Banu.
... for the State.
Learned advocate appearing for the petitioner seeks leave to withdraw the writ petition.
W.P. No. 24222(W) of 2017 is dismissed as withdrawn. There shall, however, be no order as to costs. Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.
(Debangsu Basak, J.) 2