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[Cites 0, Cited by 2] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(1) in The Insurance Act, 1938

(1)Every insurer and every person who, acting on behalf of an insurer employs insurance agents shall maintain a record showing the name and address of every insurance agent appointed by him and the date on which his appointment began and the date, if any, on which his appointment ceased.