Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 9J in The Gujarat Municipalities Act, 1963 9J. [ Breach of official duty in connection with the preparation, etc. of list of votcrs]. - Sections 9A to 9J were deleted by Gujarat 7 of 1990, section 5.
