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[Cites 0, Cited by 0] [Section 3F(1)] [Section 3F] [Entire Act]

State of Maharashtra - Subsection

Section 3F(1)(iii) in The Maharashtra Slum Areas (Improvement, Clearance and Redevelopment) Act, 1971

(iii)any newspaper in which any advertisement relating to the affairs of the Slum Rehabilitation Authority is published.