Section 18(1)(a) in The West Bengal Marine Fishing Regulation Act, 1993

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State of West Bengal - Subsection

Section 18(1)(a) in The West Bengal Marine Fishing Regulation Act, 1993

(a)in the case involving fish,-

(i)five thousand rupees, if the value of the fish is one thousand rupees or less, or

(ii)five times the value of the fish, if such value is more than one thousand rupees, and