Punjab-Haryana High Court
Kapurthala Central Co-Op Bank Employee ... vs State Election Commission And Ors on 23 February, 2015
Author: K. Kannan
Bench: K. Kannan
244 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP-477-2015
Date of decision: 23.02.2015
THE KAPURTHALA CENTRAL COOPERATIVE BANK EMPLOYEES UNION,
KAPURTHALA
... Petitioner
versus
STATE ELECTION COMMISSION AND ORS.
.... Respondents
CORAM: HON'BLE MR. JUSTICE K. KANNAN
Present: Mr. I.S. Saggu, Advocate
for the petitioner.
Mr. Ranbir Singh Pathania, DAG, Punjab.
K.Kannan, J. (Oral
Disposed of for the same reason as in CWP No.7240 of 2014 titled as Amritsar Central Cooperative Bank Employees Union, H.O. Amritsar Vs. State Election Commission and Ors.
(K. KANNAN) JUDGE February 23, 2015 ps-I POOJA SHARMA 2015.02.24 15:17 I attest to the accuracy and integrity of this document