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Punjab-Haryana High Court

Kapurthala Central Co-Op Bank Employee ... vs State Election Commission And Ors on 23 February, 2015

Author: K. Kannan

Bench: K. Kannan

           244                 IN THE HIGH COURT OF PUNJAB AND HARYANA
                                            AT CHANDIGARH

                                                          CWP-477-2015
                                                          Date of decision: 23.02.2015

           THE KAPURTHALA CENTRAL COOPERATIVE BANK EMPLOYEES UNION,
           KAPURTHALA
                                                                                ... Petitioner

                                                  versus


           STATE ELECTION COMMISSION AND ORS.
                                                                             .... Respondents

           CORAM: HON'BLE MR. JUSTICE K. KANNAN

           Present:            Mr. I.S. Saggu, Advocate
                               for the petitioner.

                               Mr. Ranbir Singh Pathania, DAG, Punjab.

           K.Kannan, J. (Oral

Disposed of for the same reason as in CWP No.7240 of 2014 titled as Amritsar Central Cooperative Bank Employees Union, H.O. Amritsar Vs. State Election Commission and Ors.

(K. KANNAN) JUDGE February 23, 2015 ps-I POOJA SHARMA 2015.02.24 15:17 I attest to the accuracy and integrity of this document