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Madhya Pradesh High Court

Northward Value Invest Private Limited vs Foresight Investors Limited on 15 July, 2015

                           COMP-20-2013
 ( NORTHWARD VALUE INVEST PRIVATE LIMITED Vs FORESIGHT INVESTORS LIMITED)


15-07-2015

Shri Bramhadatt Singh, learned counsel for the petitioner.

SHRI H.K. Upadtya, Official Liquidator. Learned counsel Official Liquidator submits that report shall be submitted by the Official Liquidator within a period of one week.

Let the Company Petition be listed after one week.

(ALOK ARADHE) JUDGE