Madhya Pradesh High Court
Northward Value Invest Private Limited vs Foresight Investors Limited on 15 July, 2015
COMP-20-2013 ( NORTHWARD VALUE INVEST PRIVATE LIMITED Vs FORESIGHT INVESTORS LIMITED) 15-07-2015
Shri Bramhadatt Singh, learned counsel for the petitioner.
SHRI H.K. Upadtya, Official Liquidator. Learned counsel Official Liquidator submits that report shall be submitted by the Official Liquidator within a period of one week.
Let the Company Petition be listed after one week.
(ALOK ARADHE) JUDGE