Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act] Union of India - Subsection Section 30(2)(a) in The Merchant Shipping (Standards of Training, Certification and Watchkeeping for Seafarers) Rules, 1998 (a)at least ninety days experience appropriate to their duties on the type of tanker on which they serve; and