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Union of India - Section

Section 11 in The Indira Gandhi National Tribal University Act, 2007

11. Officers of University :

The following shall be the officers of the University:-
(1)the Chancellor;
(2)the Vice-Chancellor;
(3)the Pro-Vice-chancellor
(4)the Director;
(5)the Deans of Faculties;
(6)the Registrar;
(7)the Finance Officer;
(8)the Controller of Examinations;
(9)the Librarian; and
(10)such, other officers as may be declared by the Statutes to be officers of the University.