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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Tamilnadu - Subsection

Section 38(2)(b) in Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984

(b)sworn affidavits by the no objection certificate holder and the transferee or assignee to the effect that no consideration in financial or any other terms has passed between them for the transfer.