Section 145(2) in Uttarakhand Panchayati Raj Act, 2016
(2)Education Committee shall perform duties and exercise powers of the concerning works from following subjects-(a)Basic education, Adult education, informal education and literacy work;(b)to maintain valuation of school buildings constructions/ repairing and selection of land for School buildings;(c)entry number 17, 18, 19, 20 and 21related matters of 11th schedule of the Constitution.
