Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107C] [Entire Act] State of Tamilnadu - Subsection Section 107C(b) in Tamil Nadu District Municipalities Act, 1920 (b)if any addition to the advertisement be made except for the purposes of making it secure under the direction of the engineer for general purposes;
