Chattisgarh High Court
Vishal Mishra vs State Of Chhattisgarh on 11 August, 2025
1/1 HIGH COURT OF CHHATTISGARH AT BILASPUR MCRC No. 6330 of 2025 Digitally signed by GOURI GOURI MUDALIAR MUDALIAR Date:
2025.08.11 VISHAL MISHRA versus STATE OF CHHATTISGARH 16:11:26 +0530 Order Sheet 11/08/2025 Heard Shri Sumit Singh, learned counsel for the applicant. Also heard Ms. Vaishali Mahilong, learned Panel Lawyer appearing for the non-applicant/State.
List the case tomorrow i.e. on 12/08/2025 alongwith MCRC No. 6374 of 2025.
- Sd/- S Sd/-
(Ramesh Sinha)
Chief Justice
gouri