Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of West Bengal - Section Section 1 in The City Sessions Court Act, 1953 1. Short title and commencement. - (1)This Act may be called the City Sessions Court Act, 1953.(2)It shall come into force on the same date on which the City Civil Court Act, 1953, comes into force.
