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State of Maharashtra - Section

Section 174B in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

174B.

One-third of the members of the Students' Council shall form a quorum for a meeting of the Council. All questions shall be decided by a majority of votes of the members present at the meeting of the Council by show of hands. In the case of an equality of votes, the Chairman of the meeting shall have a second or casting vote.