Supreme Court - Daily Orders
Wpil Ltd vs Gammon India Ltd on 9 April, 2025
Author: Sanjay Kumar
Bench: Sanjay Kumar
ITEM NO.10 COURT NO.15 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 4970/2025
WPIL LTD. Appellant(s)
VERSUS
GAMMON INDIA LTD. Respondent(s)
(FOR ADMISSION)
Date : 09-04-2025 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KUMAR
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Appellant(s) :
Ms. Sanjana Saddy, AOR
Ms. Dipti Das, Adv.
Ms. Rishika A. Jain, Adv.
Mr. Tanvin Anand, Adv.
For Respondent(s) :
UPON hearing the counsel, the Court made the following
O R D E R
Issue notice, returnable in the week commencing 21.07.2025. Notice will be served by all modes, including dasti.
(DEEPAK GUGLANI) (R.S. NARAYANAN)
AR-cum-PS ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
Deepak Guglani
Date: 2025.04.09
18:45:25 IST
Reason: