Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 181] [Entire Act] State of West Bengal - Subsection Section 181(a) in The West Bengal Motor Vehicles Rules, 1989 (a)in the case of goat, sheep, deer or pig, a minimum floor space of 0.19 square meter for each of such cattle is provided in the vehicle;
