Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12B] [Entire Act] State of Odisha - Subsection Section 12B(a) in The Orissa Factories Rules, 1950 (a)He must not be less than 23 years or more than 35 years of age;
