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[Cites 0, Cited by 0] [Section 49C(1)] [Section 49C] [Entire Act]

Union of India - Subsection

Section 49C(1)(a) in Conduct of Elections Rules, 1961

(a)a notice specifying the polling area, the electors of which are entitled to vote at the polling station and, when the polling area has more than one polling station, the particulars of the electors so entitled; and