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Supreme Court - Daily Orders

Intertek India Private Limited vs Assistant Commissioner Of Income Tax ... on 29 April, 2025

     ITEM NO.39                             COURT NO.7                  SECTION XIV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 26705/2023
     [Arising out of impugned final judgment and order dated 31-08-2023
     in WP(C) No. 11517/2023 passed by the High Court of Delhi at New
     Delhi]

     INTERTEK INDIA PRIVATE LIMITED                                  Petitioner(s)

                                                VERSUS

     ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE
     10 1 NEW DELHI                                                  Respondent(s)

     Date : 29-04-2025 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                         HON'BLE MR. JUSTICE SATISH CHANDRA SHARMA

     For Petitioner(s)            Mr. Sachit Jolly, Sr. Adv.
                                  Ms. Rubal Bansal Maini, Adv.
                                  Mr. Prakhar Pandey, Adv.
                                  Mr. Satvik Sareen, Adv.
                                  Mr. Faisal Sherwani, AOR

     For Respondent(s)            Mr. N Venkatraman, A.S.G.
                                  Mr. Raj Bahadur Yadav, AOR
                                  Mr. H R Rao, Adv.
                                  Mr. V Chandrashekhara Bharathi, Adv.
                                  Mr. Sudhakar Kulwant, Adv.
                                  Mr. Suyash Pandey, Adv.

                         UPON hearing the counsel the Court made the following
                                            O R D E R

List on 06.05.2025.

(RADHA SHARMA) (DIVYA BABBAR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by RADHA SHARMA Date: 2025.05.01 10:50:15 IST Reason: