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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(d) in The Dedicated Freight Corridor Railway General Rules, 2018

(d)before parting the keys of relay rooms or centralised electronic interlocking room, the entry in this regard shall be made by station master in the train signal register or relay rooms or centralised electronic interlocking room register;