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State of Odisha - Section

Section 37 in The Revised Orissa Old Age Pension Rules, 1989

37.

Any difficulty in interpretation of any provision of these rules or in administering the same, it shall be referred to Government in the Community Development and Rural Reconstruction Department (Social Welfare) for issue of appropriate instructions or clarifications.O. A. P.-I
Sl. No. Name of the applicant Full address Date of application and Diary No. Name of the Grama Panchayat Name of the Extension Officer allotted with date Date of submission of the enquiry report Remarks
(1) (2) (3) (4) (5) (6) (7) (8)
               
O. A. P.-II
Sl. No. Name of the applicant Full address Date of recommendation to Sub-Collector Date of receipt of sanction Number allotted to Pensioner by Sub-Collector Date of commencement of pension as ordered bySub-collector (Identity Card No.) Date of death Remarks Signature of B.D.O.
Letter No. Date Letter No. Date
(1) (2) (3) (4) (5) (6) (7) (8) (9)
                 
O. A. P.-III
Sl. No. Name of the applicant Full address Date of receipt of application from B.D.O. Letter No. and date of communication of rejection Reasons of rejection Signature of Block Development Officer/Sub-Collector Remarks
(1) (2) (3) (4) (5) (6) (7) (8)
               
O. A. P.-IV
Sl. No. Name of the applicant Full address Name of the block Name of the Grama Panchayat Letter No. and date of sanction of pension bySub-Collector Account Number allotted to the pensioner Letter No. and date of communication to B.D.O. Remarks Attested Pass Port size photographs to beaffixed (allot space for photograph)
(1) (2) (3) (4) (5) (6) (7) (8) (9)
                 
(Form No. V (Old Form OAP-B)
  Sub-Division/Block   (Payment)
1. Number allotted to the Pensioner    
2. Name of payee with full address    
3. Monthly amount and date of commencement    
4. Letter No. and date of sanction order } April
5. No. and date of M.O. Receipt
6. Date of actual payment as per acknowledgement
7. Number and date of M.O. Receipt } May
8. Date of actual payment as per acknowledgement
9. Dated initial of B.D.O. in token of verification
10. Number and date of M.O. Receipt } June
11. Date of actual payment as per acknowledgement
12. Dated initial of B.D.O. in token of verification
13. No. and date of M.O. Receipt } July
14. Date of actual payment as per acknowledgement
15. Dated initial of B.D.O. in token of verification
16. No. and date of M.O. Receipt } August
17. Date of actual payment as per acknowledgement
18. Dated initial of B.D.O. in token of verification
19. No. and date of M.O. Receipt } September
20. Date of actual payment as per acknowledgement
21. Dated initial of B.D.O. in token of verification
22. No. and date of M.O. Receipt } October
23. Date of actual payment as per acknowledgement
24. Dated initial of B.D.O. in token of verification
25. No. and date of M.O. Receipt } November
26. Date of actual payment as per acknowledgement
27. Dated initial of B.D.O. in token of verification
28. No. and date of M.O. Receipt } December
29. Date of actual payment as per acknowledgement
30. Dated initial of B.D.O. in token of verification
31. No. and date of M.O. Receipt } January
32. Date of actual payment as per acknowledgement
33. Dated initial of B.D.O. in token of verification
34. No. and date of M.O. Receipt } February
35. Date of actual payment as per acknowledgement
36. Dated initial of B.D.O. in token of verification
37. No. and date of M.O. Receipt } March
38. Date of actual payment as per acknowledgement
39. Dated initial of B.D.O. in token of verification
40. Date of death of termination of pension to be attested by theB.D.O.    
Note - In case of first payment of pension, when the pensioner is required to appear before B.D.O. and received payment in person a note to that effect may be kept in the appropriate column of the register for remittance of pension and the columns for remittance by M.O. should be modified appropriately.O. A. P.-VIAllotment Register
Pension M.O.C. Total Month...........
Total allotment Year.............
Year..........  
Letter No. and date of allotment Amount sanctioned Expenditure incurred Balance Remarks
Pension M.O.C. Total Pension M.O.C. Total Pension M.O.C. Total
(1) (2) (3) (4) (5) (6) (7) (8) (9) (10) (11)
                     
O.A.P.-VII
Sl. No. Number allotted Full address of payee Month to which payment relates Date and number of money order Amount of pension Date of return of money order if not paid Date of refund of unpaid amount to the Treasury/Sub-Treasury Remarks
Pension M.O.C. Total
(1) (2) (3) (4) (5) (6) (7) (8) (9) (10) (11)
                     
O.A.P.-VIIOld Age and Widow PensionGovernment of OrissaOffice of the Sub-Collector :Date..........