Calcutta High Court
Huawei Technologies Co. ... vs The Controller General Of Patents And ... on 27 March, 2023
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
CD-20
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
[COMMERCIAL DIVISION]
IPDPTA/59/2023
HUAWEI TECHNOLOGIES CO. LTD.(OA/6/2020/PT/KOL)
VS
THE CONTROLLER GENERAL OF PATENTS AND DESIGNS,
MUMBAI AND ANR
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 27th March, 2023.
Appearance:
Mr. K. K.Pandey, Adv.
Mrs. M. Dasgupta, Adv.
Ms. E. Saha, Adv.
Mr. Indrajeet Dasgupta, Adv.
Mr. S. K. Tiwari, Adv.
The Court:- It is submitted by the appellant that this matter has wrongly appeared and has already marked as 'IPDPTA/45/2023'.
It appears to be an inadvertent error by the Department. In view of the aforesaid, IPDPTA/59/2023 stands dismissed as infructuous.
The appellant shall proceed in IPDPTA/45/2023. The Department is directed to merge the records of this proceeding with IPDPTA/45/2023.
(RAVI KRISHAN KAPUR, J.) D.Ghosh