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State of Punjab - Section

Section 15 in The Punjab School Education Board Travelling Allowance Regulations

15.

A member of the Board or a member of a Committee constituted by the Board who has to attend meetings on two or more consecutive days may return to his headquarters after completion of Board's business each day if the distance involved in the return journey does not exceed 120 k.m. :Provided that the Chairman may, in exceptional cases, permit a member to return to his headquarters, on the same day even though the distance exceeds 120 k.m. if he is satified that the second journey is unavoidable.