Gauhati High Court
Page No.# 1/2 vs The Grossner Evangelical Lutheran ... on 23 November, 2022
Author: Ajit Borthakur
Bench: Ajit Borthakur
Page No.# 1/2
GAHC010196732017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/168/2017
SRI PAULUS SURIN and 3 ORS
S/O LT. DAUD
2: MANAGANG SURIN
S/O SRI PAULUS SURIN
3: SMT. ANEE SURIN
4: SMT. LABANYA SURIN
BOTH DAUGHTERS OF SRI PAULUS SURIN
ALL ARE R/O MISSAMARI
MOUZA 7 P.O. HALEM
DIST. SONITPUR
ASSAM
VERSUS
THE GROSSNER EVANGELICAL LUTHERAN CHURCH and 2 ORS
HALEM PARISH COUNCIL, P.O. and MOUZA HALEM, DIST. SONITPUR,
ASSAM.
2:REVEREND SAMUEL PURTI
CHAIRMAN
HALEM PARISH COUNCIL
GROSSNER EVANGELICAL LUTHERAN CHURCH
R/O MISSAMARI
MOUZA and P.O. HALEM
DIST. SONITPUR
ASSAM.
3:KALYAN PURTI
Page No.# 2/2
S/O SRI ADAM PURTI
SECY.
HALEM PARISH COUNCIL
GROSSNER EVANGELICAL LUTHERAN CHURCH
R/O DERING TEA ESTATE
MOUZA BISWANATH CHARIALI
DIST. SONITPUR
ASSAM
Advocate for the Petitioner : MR.A GANGULY
Advocate for the Respondent : MR.C CHAKRAVARTY
BEFORE
HONOURABLE MR. JUSTICE AJIT BORTHAKUR
ORDER
23.11.2022 None appears for the appellants on call. List after 4(Four) weeks.
JUDGE Comparing Assistant