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[Cites 0, Cited by 5] [Section 45A(1)] [Section 45A] [Entire Act]

State of Kerala - Subsection

Section 45A(1)(g) in The Kerala General Sales Tax Act, 1963

(g)has acted in contravention of any of the provisions of this Act or any rule made there under, for the contravention of which no express provision for payment of penalty or for punishment is made by this Act;