Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 4 in The Orissa Junior Employment Officer Service Rules, 1975

4. Recruitment.

(1)Recruitment to the service shall be made-
(a)by direct recruitment in accordance with Rule 5;
(b)by promotion in accordance with Rule 6.
(2)The Director shall decide once in every calendar year, preferably in the month of April, the number of vacancies to be filled that year.
(3)The percentage to be recruited by way of promotion under Rule 6 shall not be more than fifty per cent of the total number of vacancies in the service for the year.
(4)Selection for appointment to the posts shall be with the approval of the Promotion Committee constituted in the Directorate of Employment.