Calcutta High Court
Director Of Income Tax (International ... vs M/S. Maersk Line Uk Limited on 19 July, 2013
Author: Indira Banerjee
Bench: Indira Banerjee
ORDER SHEET
ITAT No. 89 of 2013
GA No. 1061 of 2013
IN THE HIGH COURT AT CALCUTTA
SPECIAL JURISDICTION ( INCOME TAX)
ORIGINAL SIDE
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
Versus
M/S. MAERSK LINE UK LIMITED
BEFORE:
The Hon'ble JUSTICE INDIRA BANERJEE
The Hon'ble JUSTICE ANINDITA ROY SARASWATI
Date : 19th July, 2013.
Appearance:
Ms. Soma Chatterjee, Adv.
The Court :- Adjourned till August 2, 2013. Notice be given to the
respondents in the meanwhile.
Affidavit-of-service be affirmed and kept ready.
All parties are to act on a signed photocopy of this order on the usual undertakings.
(INDIRA BANERJEE, J.) (ANINDITA ROY SARASWATI, J.) cs.
A.R.(CR).