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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(1) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(1)The University shall have initially the faculties of Agriculture. Veterinary Science and animal Husbandry, Agricultural Engineering, Home Science and Postgraduate studies and such other faculties as may be prescribed.