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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(i) in High Court of Andhra Pradesh Family Courts (Court) Rules, 2005

(i)Normally the Family Court shall hold sitting in between 10.30 a.m. to 1.00 p.m. and 1.30 p.m. to 5.00 p.m., and the office shall work in between 10.00 a.m. to 5.00 p.m., except on Sundays and holidays declared by the High Court.