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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Haryana - Subsection

Section 35(2)(j) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(j)the form in which the Pradhikaran shall maintain proper accounts and other relevant records and prepare an annual statement of accounts including the balance sheet;