Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(7)] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(7)(b) in The Haryana Municipal Citizens' Participation Act, 2008

(b)minutes of the meeting shall be maintained and kept at its office and shall be made available to the general public for perusal;