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Bombay High Court

The Commissioner Of Income ... vs Atos Information Technology Hk Ltd on 13 January, 2020

Bench: Nitin Jamdar, M. S. Karnik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

        INCOME TAX APPEAL(IT) NO. 1669 OF 2017

 The Commissioner Of Income International                     ....Appellants
 Taxation - 1
              V/S
 Atos Information Technology Hk Ltd.                         ....Respondent

Mr A R Malhotra i/b Mr P C Chhotaray for Appellant Mr Atul Karsandas Jasani for Respondent CORAM : NITIN JAMDAR & M. S. KARNIK, JJ DATE : 13th January, 2020 P.C. :

At the request of learned advocate for the Appellant No. -, Stand over to 11/02/2020 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 13/01/2020 ::: Downloaded on - 14/01/2020 02:20:20 :::