Bombay High Court
The Commissioner Of Income ... vs Atos Information Technology Hk Ltd on 13 January, 2020
Bench: Nitin Jamdar, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 1669 OF 2017
The Commissioner Of Income International ....Appellants
Taxation - 1
V/S
Atos Information Technology Hk Ltd. ....Respondent
Mr A R Malhotra i/b Mr P C Chhotaray for Appellant Mr Atul Karsandas Jasani for Respondent CORAM : NITIN JAMDAR & M. S. KARNIK, JJ DATE : 13th January, 2020 P.C. :
At the request of learned advocate for the Appellant No. -, Stand over to 11/02/2020 ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 13/01/2020 ::: Downloaded on - 14/01/2020 02:20:20 :::