Punjab-Haryana High Court
Neerja Grover vs Union Of India And Ors on 19 January, 2017
Author: Surya Kant
Bench: Surya Kant
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Civil Writ Petition No.25134 of 2016 (O&M)
Date of Decision: January 19, 2017
Mrs.Neerja Grover ......Petitioner
versus
Union of India and others .....Respondents
CORAM: HON'BLE MR.JUSTICE SURYA KANT.
HON'BLE MR.JUSTICE SUDIP AHLUWALIA.
***
Present: Mr.Aman Chaudhary, Advocate, for the petitioner.
-.-
Surya Kant, J. (Oral)
After arguing the case for some time, learned counsel for the petitioner seeks and is permitted to withdraw this writ petition.
Dismissed as withdrawn.
[SURYA KANT]
JUDGE
January 19, 2017 [SUDIP AHLUWALIA]
mohinder JUDGE
Whether speaking/reasoned : Yes/No
Whether Reportable : Yes/No
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