Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Maharashtra - Subsection

Section 74(2)(a) in The Maharashtra Maritime Board Act, 1996

(a)Be deposited in the State Bank of India or any corresponding new bank defined in clause (d) of section 2 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970, or in any corporation or financial institution controlled and managed by the State Government as the Board may decide; or