Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Haryana - Subsection

Section 25(2) in Haryana District Mineral Foundation Trust Rules, 2016

(2)After the audit by the Chartered Accountant the accounts shall be audited by the Principal Accountant General (Audit), Haryana.