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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Telangana - Subsection

Section 5(3) in Telangana Infectious Diseases Act, 1950

(3)No person shall leave, or be taken away from any hospital or other place referred to in sub-section (1) without the permission of the medical Officer-in-charge or of the Health Officer.