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State of Rajasthan - Section

Section 35 in The Rajasthan Municipalities (Octroi) Rules, 1962

35. Person bringing goods to pay expenses incidental for compliance with these rules.

- The unloading of all goods and the bringing of them to the proper place for examination or weighing and the putting of them into and out of the scales, and the opening, unpacking and numbering of goods, where such operations are necessary and the packing and removing of goods to and the placing of them in the proper place of deposit shall be performed by or at the expense of the person bringing such goods the to Municipal limits.