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[Cites 0, Cited by 0] [Section 163] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 163(5) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(5)Meetings—The order setting up the Commission of Inquiry shall state composition of the Commission, the time and the place for its sitting and state the matter clearly which the Commission will investigate. The order will also provide for the administrative requirements of such Commission.