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[Cites 0, Cited by 0] [Section 377] [Entire Act]

Bengal Presidency - Subsection

Section 377(j) in Police Regulations, Bengal , 1943

(j)The diary shall be completed, and a copy of it despatched in a cover to the address of the Circle Inspector one hour before the departure of the post, whatever time that may be, and shall be a complete record of all occurrences during the previous 24 hours. It is not necessary that the diary should commence and end with the day, but a note shall be made in the last entry stating that the diary has been closed for the previous 24 hours. At district .and Sub-divisional headquarters, the diary shall be closed and despatched at 08-00, so that extracts from it may appear in the daily report of the same day.