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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(2)(v) in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

(v)any other matter which may be consider necessary by the Collector for information to the members of Toddy Co-operative Society/Tappers of Tree for Tapper Scheme.